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Sujata Thakur vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 411 ALL

Citation : 2017 Latest Caselaw 411 ALL
Judgement Date : 10 May, 2017

Allahabad High Court
Sujata Thakur vs State Of U.P. Through Prin. Secy. ... on 10 May, 2017
Bench: Sudhir Agarwal, Virendra Kumar-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 295 of 2014
 

 
Petitioner :- Sujata Thakur
 
Respondent :- State Of U.P. Through Prin. Secy. Medical & Health Lko. & Or
 
Counsel for Petitioner :- Raj Kumar Upadhyaya
 
Counsel for Respondent :- C.S.C.,Poornendra Kumar Awasthi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Virendra Kumar-II,J.

1. As requested by Shri Raj Kumar Upadhyay, learned counsel for petitioner.

2. List in the next cause list.

Order Date :- 10.5.2017

Pachhere/-

 

 

 
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