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State Of U.P. vs Suresh Gaur & Others
2017 Latest Caselaw 408 ALL

Citation : 2017 Latest Caselaw 408 ALL
Judgement Date : 10 May, 2017

Allahabad High Court
State Of U.P. vs Suresh Gaur & Others on 10 May, 2017
Bench: Shashi Kant Gupta, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL No. - 462 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Suresh Gaur & Others
 
Counsel for Appellant :- A.G.A.
 
Counsel for Respondent :- Dharmendra Singhal,Dinesh Kumar Chadha,Ishwar Chandra Tyagi
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Abhai Kumar,J.

Sri Sandeep Kumar Srivastava, holding brief of Sri Dinesh Kumar Chadha, learned counsel for the respondent No.2 states that he has filed his vakalatnama on 23.2.2016 but the same is not on the record.

Office is directed to trace out the same and place it on the record.

Heard Sri Rajiv Gupta, learned A.G.A. and Sri Dharmendra Singhal, learned counsel for the respondent No. 2.

Summon the lower court record at an early date.

List in the second week of July, 2017.

Order Date :- 10.5.2017

N.A.

 

 

 
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