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Smt. Neetu Kesarwani vs Jitendra Kumar Kesarwani
2017 Latest Caselaw 402 ALL

Citation : 2017 Latest Caselaw 402 ALL
Judgement Date : 10 May, 2017

Allahabad High Court
Smt. Neetu Kesarwani vs Jitendra Kumar Kesarwani on 10 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 237 of 2017
 

 
Appellant :- Smt. Neetu Kesarwani
 
Respondent :- Jitendra Kumar Kesarwani
 
Counsel for Appellant :- Pramod Kumar Srivastava
 
Counsel for Respondent :- Raj Karan Yadav,Jay Babu Kesharwani
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the appellant prays for and is allowed two weeks' time to file rejoinder affidavit.

List this matter on 19.07.2017.

Interim order, if any, to continue till then.

Order Date :- 10.5.2017

pks

 

 

 
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