Nagar Prasad Verma vs State Of U.P.
2017 Latest Caselaw 40 ALL

Citation : 2017 Latest Caselaw 40 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Nagar Prasad Verma vs State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1896 of 2016
 

 
Appellant :- Nagar Prasad Verma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 11.05.2017.

The name of Sri Narendra Gupta be shown as counsel for the accused.

Order Date :- 4.5.2017

psd

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