Chhotey Lal Verma vs State Of U.P.Through Secy.Basic ...
2017 Latest Caselaw 394 ALL

Citation : 2017 Latest Caselaw 394 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Chhotey Lal Verma vs State Of U.P.Through Secy.Basic ... on 10 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6559 of 2001
 

 
Petitioner :- Chhotey Lal Verma
 
Respondent :- State Of U.P.Through Secy.Basic Education And 2 Ors.
 
Counsel for Petitioner :- D.K.Tripathi
 
Counsel for Respondent :- C.S.C.,Ashok Pandey,J.B.S. Rathore,Yogendra Nath Verma
 

 
Hon'ble Vivek Chaudhary,J.

Rejoinder affidavit filed today on behalf of petitioner is taken on record.

On request of counsel for petitioner, list this case after two weeks.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

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