Nand Kishor Shukla vs State Of U.P.Through Its Chief ...
2017 Latest Caselaw 393 ALL

Citation : 2017 Latest Caselaw 393 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Nand Kishor Shukla vs State Of U.P.Through Its Chief ... on 10 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5869 of 2001
 

 
Petitioner :- Nand Kishor Shukla
 
Respondent :- State Of U.P.Through Its Chief Secy.And 3 Ors.
 
Counsel for Petitioner :- Ganga Singh,H.S. Jain,Yogita Chandra
 
Counsel for Respondent :- C.S.C.,Umesh Chandra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list this case in the next cause list.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

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