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Samharoo Prasad vs State Of U.P.Through Principal ...
2017 Latest Caselaw 391 ALL

Citation : 2017 Latest Caselaw 391 ALL
Judgement Date : 10 May, 2017

Allahabad High Court
Samharoo Prasad vs State Of U.P.Through Principal ... on 10 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1513 of 2002
 

 
Petitioner :- Samharoo Prasad
 
Respondent :- State Of U.P.Through Principal Secy.
 
Counsel for Petitioner :- S.D.Singh,Anurag Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in the next cause list.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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