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Dinesh Kumar Tiwari vs State Of U.P. Through Secretary ...
2017 Latest Caselaw 389 ALL

Citation : 2017 Latest Caselaw 389 ALL
Judgement Date : 10 May, 2017

Allahabad High Court
Dinesh Kumar Tiwari vs State Of U.P. Through Secretary ... on 10 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1125 of 2003
 

 
Petitioner :- Dinesh Kumar Tiwari
 
Respondent :- State Of U.P. Through Secretary Deptt. Of Higher Secondary
 
Counsel for Petitioner :- D.P.S. Chauhan,Ram Lagan Misra,Y.K.Mishra
 
Counsel for Respondent :- C.S.C.,R.D.J. Yadav,Ram Dhiraj Yadav
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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