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Iqubal And Anr. vs State Of U.P. And Anr.
2017 Latest Caselaw 385 ALL

Citation : 2017 Latest Caselaw 385 ALL
Judgement Date : 10 May, 2017

Allahabad High Court
Iqubal And Anr. vs State Of U.P. And Anr. on 10 May, 2017
Bench: Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 2345 of 2013
 

 
Revisionist :- Iqubal And Anr.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Qazi Vakil Ahmad,Ahmad Ali Siddiqui,V.K.Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Sri V.K. Singh, learned counsel for the revisionists, the case is being passed over for the day.

Order Date :- 10.5.2017

atul

 

 

 
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