Ishtiyaq Ahmad And Others vs State Of U.P. And Anr.
2017 Latest Caselaw 382 ALL

Citation : 2017 Latest Caselaw 382 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Ishtiyaq Ahmad And Others vs State Of U.P. And Anr. on 10 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 18 of 2013
 

 
Revisionist :- Ishtiyaq Ahmad And Others
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Shiv Dayal Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Sri Shiv Dayal Tiwari, learned counsel for the revisionists, the case is being passed over for the day.

Order Date :- 10.5.2017

atul

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