Rajendra Prasad Shukla vs State Of U.P.
2017 Latest Caselaw 38 ALL

Citation : 2017 Latest Caselaw 38 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Rajendra Prasad Shukla vs State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1646 of 2016
 

 
Appellant :- Rajendra Prasad Shukla
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anuj Dayal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State is granted one week's time to file counter affidavit to the bail application. One week thereafter for rejoinder.

List on 23.05.2017.

Order Date :- 4.5.2017

psd

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