Jagdish Singh vs Bank Of India Star House C-5 'G' ...
2017 Latest Caselaw 377 ALL

Citation : 2017 Latest Caselaw 377 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Jagdish Singh vs Bank Of India Star House C-5 'G' ... on 10 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7302 of 2010
 

 
Petitioner :- Jagdish Singh
 
Respondent :- Bank Of India Star House C-5 'G' Block Bandra Kurla Mumbai
 
Counsel for Petitioner :- A.P.Singh
 
Counsel for Respondent :- Lalit Shukla
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

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