Girish Goyal vs State Of U.P. & Another
2017 Latest Caselaw 370 ALL

Citation : 2017 Latest Caselaw 370 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Girish Goyal vs State Of U.P. & Another on 10 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 556 of 2013
 

 
Revisionist :- Girish Goyal
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Amit Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Darwari Lal,Devashish Mitra,Dr.Arun Srivastava
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

Sri Amit Mishra, learned counsel for the revisionist and learned AGA for the State are present. No one appears on behalf of opposite party No.2.

List after two weeks.

Order Date :- 10.5.2017

atul

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