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Banwari Lal vs Govt. Of India, Thru. C.B.I., ...
2017 Latest Caselaw 37 ALL

Citation : 2017 Latest Caselaw 37 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Banwari Lal vs Govt. Of India, Thru. C.B.I., ... on 4 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 4491 of 2009
 

 
Applicant :- Banwari Lal
 
Opposite Party :- Govt. Of India, Thru. C.B.I., Office Of U.P Narcotics Commis
 
Counsel for Applicant :- S.C. Sitapuri
 
Counsel for Opposite Party :- I.B. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

On the reported illness of Sri S.C. Sitapuri, learned counsel for the petitioner, the case is adjourned.

List on 11.05.2017.

Order Date :- 4.5.2017

psd

 

 

 
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