Rajvir Singh vs State Of U.P. & Others
2017 Latest Caselaw 369 ALL

Citation : 2017 Latest Caselaw 369 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Rajvir Singh vs State Of U.P. & Others on 10 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 514 of 2013
 

 
Revisionist :- Rajvir Singh
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Ravesh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Yadvendra Singh
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Sri Ravesh Kumar Singh, learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 10.5.2017

atul

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