Pradeep Dixit vs State Of U.P. And Anr.
2017 Latest Caselaw 368 ALL

Citation : 2017 Latest Caselaw 368 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Pradeep Dixit vs State Of U.P. And Anr. on 10 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- CRIMINAL APPEAL No. - 2577 of 2011
 

 
Appellant :- Pradeep Dixit
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- Vivek Dhaka
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by learned counsel for the appellant, the matter is adjourned for today.

Put up tomorrow in the additional cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 10.5.2017

skv

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