Hamidulla @ Lalau vs State
2017 Latest Caselaw 365 ALL

Citation : 2017 Latest Caselaw 365 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Hamidulla @ Lalau vs State on 10 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- JAIL APPEAL No. - 1625 of 2011
 

 
Appellant :- Hamidulla @ Lalau
 
Respondent :- State
 
Counsel for Appellant :- From Jail,Akash Mishra(A.C.)
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Manoj Kumar Gupta,J.

On request made by Amicus Curiae, the matter is adjourned.

Put up tomorrow in the additional cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 10.5.2017

skv

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