Smt. Lovely Chaturvedi vs Shri Radha Ballabh & Another
2017 Latest Caselaw 361 ALL

Citation : 2017 Latest Caselaw 361 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Smt. Lovely Chaturvedi vs Shri Radha Ballabh & Another on 10 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 360 of 2017
 

 
Appellant :- Smt. Lovely Chaturvedi
 
Respondent :- Shri Radha Ballabh & Another
 
Counsel for Appellant :- Rahul Sahai
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date fixing 18.07.2017.

List this matter on 18.07.2017.

Till then, operation of the judgment and decree dated 12.04.2017 shall be kept in abeyance.

Order Date :- 10.5.2017

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