Umesh Chandra vs State Of U.P. & 2 Others
2017 Latest Caselaw 349 ALL

Citation : 2017 Latest Caselaw 349 ALL
Judgement Date : 9 May, 2017

Allahabad High Court

Umesh Chandra vs State Of U.P. & 2 Others on 9 May, 2017

Bench: Shashi Kant Gupta, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 137 of 2017
 

 
Applicant :- Umesh Chandra
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Applicant :- Vishnu Dayal Agarwal,Sandhya Agarwal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Abhai Kumar,J.

List this matter in the last week of May, 2017.

Order Date :- 9.5.2017

N.A.

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