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State Of U.P. vs Dharma Devi And 2 Others
2017 Latest Caselaw 345 ALL

Citation : 2017 Latest Caselaw 345 ALL
Judgement Date : 9 May, 2017

Allahabad High Court
State Of U.P. vs Dharma Devi And 2 Others on 9 May, 2017
Bench: Shashi Kant Gupta, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL No. - 2342 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Dharma Devi And 2 Others
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Abhai Kumar,J.

Summon the lower court record at an early date.

List after six weeks.

Order Date :- 9.5.2017

N.A.

 

 

 
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