Diwakar vs State Of U.P.
2017 Latest Caselaw 34 ALL

Citation : 2017 Latest Caselaw 34 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Diwakar vs State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1332 of 2016
 

 
Appellant :- Diwakar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Umeshwar Pratap Pandey,Neeraj Kumar Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

On the reported illness of learned counsel for the appellant, the case is adjourned.

List on 22.05.2017.

Order Date :- 4.5.2017

psd

Download the LatestLaws.com Mobile App