Bhim Singh vs State Of U.P. And Others
2017 Latest Caselaw 338 ALL

Citation : 2017 Latest Caselaw 338 ALL
Judgement Date : 9 May, 2017

Allahabad High Court

Bhim Singh vs State Of U.P. And Others on 9 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 70652 of 2006
 

 
Petitioner :- Bhim Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Anil Sharma
 
Counsel for Respondent :- C.S.C.,A.K. Mehrotra,Nripendra Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Supplementary affidavit filed today is taken on record.

Shri Nripendra Mishra, learned counsel for the respondent states that the counter affidavit was prepared and filed by Shri J.N. Maurya, but the same is not on record. He may replace the same by filing a fresh affidavit.

List in July 2017.

Order Date :- 9.5.2017

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