Janvijay vs State Of U.P. And Others
2017 Latest Caselaw 337 ALL

Citation : 2017 Latest Caselaw 337 ALL
Judgement Date : 9 May, 2017

Allahabad High Court

Janvijay vs State Of U.P. And Others on 9 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 31361 of 2006
 

 
Petitioner :- Janvijay
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Pankaj Naqvi
 
Counsel for Respondent :- C.S.C.,G.P. Srivastava,Prabhakar Awasthi,Siddharth Verma,Sunil Kumar Misra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the petitioner to engage another counsel as learned counsel for the petitioner has been elevated to the Bench.

Order Date :- 9.5.2017

pks

Download the LatestLaws.com Mobile App