Onkar Singh S/O Shiv Nath Singh vs State Of U P Thr.Secy.Land ...
2017 Latest Caselaw 335 ALL

Citation : 2017 Latest Caselaw 335 ALL
Judgement Date : 9 May, 2017

Allahabad High Court

Onkar Singh S/O Shiv Nath Singh vs State Of U P Thr.Secy.Land ... on 9 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4853 of 2011
 

 
Petitioner :- Onkar Singh S/O Shiv Nath Singh
 
Respondent :- State Of U P Thr.Secy.Land Development 2 Ors.
 
Counsel for Petitioner :- S S L Srivastava
 
Counsel for Respondent :- C.S.C.,Anurag Tripathi,Devendra Kumar
 

 
Hon'ble Vivek Chaudhary,J.

List on 10.05.2017.

Order Date :- 9.5.2017

psd

(Vivek Chaudhary,J.)

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