Citation : 2017 Latest Caselaw 328 ALL
Judgement Date : 9 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 378 No. - 50 of 2017 Applicant :- Mool Chandra Opposite Party :- State Of U.P. & 4 Others Counsel for Applicant :- Arun Kumar Singh Counsel for Opposite Party :- G.A. Hon'ble Shashi Kant Gupta,J.
Hon'ble Abhai Kumar,J.
List the matter in the 3rd week of July, 2017.
Order Date :- 9.5.2017
N.A.
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