Anurag Bhatnagar vs Smt. Jaya Saxena
2017 Latest Caselaw 312 ALL

Citation : 2017 Latest Caselaw 312 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Anurag Bhatnagar vs Smt. Jaya Saxena on 8 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 345 of 2017
 

 
Appellant :- Anurag Bhatnagar
 
Respondent :- Smt. Jaya Saxena
 
Counsel for Appellant :- Arvind Srivastava,Arvind Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant, J.

Issue notice to the respondent returnable at an early date fixing 17.07.2017. The notice will indicate that 17.07.2017 is the date fixed by the Court.

Order Date :- 8.5.2017

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