Kapil Singh vs State Of U.P. And 4 Others
2017 Latest Caselaw 311 ALL

Citation : 2017 Latest Caselaw 311 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Kapil Singh vs State Of U.P. And 4 Others on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 8592 of 2017
 

 
Petitioner :- Kapil Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Saurabh Pratap Singh
 
Counsel for Respondent :- C.S.C.,Qamrul Hasan Siddiqui
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for respondent Sri Qamrul Hasan Siddiqui has sent illness slip.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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