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Daya Ram & 7 Ors. vs State Of U.P. & Another
2017 Latest Caselaw 31 ALL

Citation : 2017 Latest Caselaw 31 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Daya Ram & 7 Ors. vs State Of U.P. & Another on 4 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 2364 of 2008
 

 
Applicant :- Daya Ram & 7 Ors.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Parijaat Belaur,S.C. Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Salik Ram Tewari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

On the reported illness of Sri Salik Ram Tewari, learned counsel for the petitioner, the case is adjourned.

List on 17.05.2017.

Interim order, if any, shall continue till then.

Order Date :- 4.5.2017

psd

 

 

 
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