Brajraj Singh Bhadauriya vs Union Of India And Another
2017 Latest Caselaw 309 ALL

Citation : 2017 Latest Caselaw 309 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Brajraj Singh Bhadauriya vs Union Of India And Another on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12243 of 2017
 

 
Petitioner :- Brajraj Singh Bhadauriya
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Hausihla Prasad Mishra
 
Counsel for Respondent :- A.S.G.I.,Chandra Bhan Gupta, Sanjay Kumar Om
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for respondents prays for and is granted three weeks further time to file counter affidavit.

List in July 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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