Dr. Surya Kant Bhartiya vs Smt. Hemlata Devi
2017 Latest Caselaw 307 ALL

Citation : 2017 Latest Caselaw 307 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Dr. Surya Kant Bhartiya vs Smt. Hemlata Devi on 8 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 342 of 2017
 

 
Appellant :- Dr. Surya Kant Bhartiya
 
Respondent :- Smt. Hemlata Devi
 
Counsel for Appellant :- Dinesh Kumar Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant, J.

Issue notice to the respondent returnable at an early date.

Order Date :- 8.5.2017

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