Smt. Arsey Jahan vs Mohammad Faroor @ Farooq Khan
2017 Latest Caselaw 305 ALL

Citation : 2017 Latest Caselaw 305 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Smt. Arsey Jahan vs Mohammad Faroor @ Farooq Khan on 8 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 336 of 2017
 

 
Appellant :- Smt. Arsey Jahan
 
Respondent :- Mohammad Faroor @ Farooq Khan
 
Counsel for Appellant :- Adarsh Bhushan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant, J.

Issue notice to the respondent returnable at an early date fixing 17.07.2017. The notice will indicate that 17.07.2017 is the date fixed by the Court.

Order Date :- 8.5.2017

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