Natthu Singh vs State Of U.P. And 3 Others
2017 Latest Caselaw 298 ALL

Citation : 2017 Latest Caselaw 298 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Natthu Singh vs State Of U.P. And 3 Others on 8 May, 2017

Bench: Shashi Kant Gupta, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 134 of 2017
 

 
Applicant :- Natthu Singh
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Raj Nath Bhakta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Abhai Kumar,J.

Summon the lower court record at an early date.

List after six weeks.

Order Date :- 8.5.2017

N.A.

Download the LatestLaws.com Mobile App