Mohd. Shakil Khan (Minor) vs State Of U.P.
2017 Latest Caselaw 297 ALL

Citation : 2017 Latest Caselaw 297 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Mohd. Shakil Khan (Minor) vs State Of U.P. on 8 May, 2017

Bench: Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3592 of 2015
 

 
Revisionist :- Mohd. Shakil Khan (Juvenile)
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Sushil Kumar Pandey,Ansar Ahmad,Shailendra Kumar Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Amar Singh Chauhan,J.

Dismissed.

For orders, see order of date passed in Criminal Revision No. 3591 of 2015 (Mohd. Shakil Khan (Juvenile) vs. State of U.P.).

Order Date :- 08.05.2017

Arti Sharma

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