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Saurabh Mishra vs Smt. Aarjoo Mala Misha
2017 Latest Caselaw 294 ALL

Citation : 2017 Latest Caselaw 294 ALL
Judgement Date : 8 May, 2017

Allahabad High Court
Saurabh Mishra vs Smt. Aarjoo Mala Misha on 8 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 367 of 2015
 

 
Appellant :- Saurabh Mishra
 
Respondent :- Smt. Aarjoo Mala Misha
 
Counsel for Appellant :- P.K. Ganguly,Ajay Shankar,Triveni Shanker
 
Counsel for Respondent :- U.P. Srivastava
 

 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant, J.

List this matter on 06.07.2017.

Both parties may appear personally on that date to attempt a reconciliation.

Order Date :- 8.5.2017

pks

 

 

 
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