Raju Nigam And Other 4 vs State Of U.P. Through Secretary ...
2017 Latest Caselaw 285 ALL

Citation : 2017 Latest Caselaw 285 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Raju Nigam And Other 4 vs State Of U.P. Through Secretary ... on 8 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2506 of 2001
 

 
Petitioner :- Raju Nigam And Other 4
 
Respondent :- State Of U.P. Through Secretary Urban Development Secretaria
 
Counsel for Petitioner :- Amitabh Rai,Akmal Saeed,Ashok Kumar Srivastava,R.N.Gupta,Ram Kumar Singh,Ram Narain Gupta
 
Counsel for Respondent :- C.S.C.,Amit Chandra
 

 
Hon'ble Vivek Chaudhary,J.

The name of Sri Riaz Ahmad, counsel for opposite party no.3 is not shown in the cause list.

List peremptorily in the next cause list showing the name of Sri Riaz Ahmad as counsel for opposite party.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

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