Mohd.Naim Khan vs State Of U.P.Through ...
2017 Latest Caselaw 284 ALL

Citation : 2017 Latest Caselaw 284 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Mohd.Naim Khan vs State Of U.P.Through ... on 8 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 151 of 2001
 

 
Petitioner :- Mohd.Naim Khan
 
Respondent :- State Of U.P.Through Secy.Cooperative And 3 Ors.
 
Counsel for Petitioner :- R.C.Tewari,Abdul Razaaq Khan
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Vivek Chaudhary,J.

On the request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

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