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Prem Prakash vs Lucknow University Lucknow ...
2017 Latest Caselaw 283 ALL

Citation : 2017 Latest Caselaw 283 ALL
Judgement Date : 8 May, 2017

Allahabad High Court
Prem Prakash vs Lucknow University Lucknow ... on 8 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3859 of 2001
 

 
Petitioner :- Prem Prakash
 
Respondent :- Lucknow University Lucknow Through Registrar
 
Counsel for Petitioner :- R.S.Pandey
 
Counsel for Respondent :- Umesh Chandra,C.S.C.,K. Chandra
 

 
Hon'ble Vivek Chaudhary,J.

On the request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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