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Santosh Kumar Mathur vs U.P.State Agro Industrial And 4 ...
2017 Latest Caselaw 282 ALL

Citation : 2017 Latest Caselaw 282 ALL
Judgement Date : 8 May, 2017

Allahabad High Court
Santosh Kumar Mathur vs U.P.State Agro Industrial And 4 ... on 8 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1001 of 2001
 

 
Petitioner :- Santosh Kumar Mathur
 
Respondent :- U.P.State Agro Industrial And 4 Ors.
 
Counsel for Petitioner :- J.N.Mathur,Anant Tewari,Pushpila Bisht
 
Counsel for Respondent :- Shafiq Mirza,C.S.C.,Manoj Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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