Hira Lal Verma vs The U.P.Cooperative Federation ...
2017 Latest Caselaw 273 ALL

Citation : 2017 Latest Caselaw 273 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Hira Lal Verma vs The U.P.Cooperative Federation ... on 8 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1374 of 2003
 

 
Petitioner :- Hira Lal Verma
 
Respondent :- The U.P.Cooperative Federation Ltd.Through Its M.D.And Anors
 
Counsel for Petitioner :- Rakesh Srivastava
 
Counsel for Respondent :- Shireesh Kumar
 

 
Hon'ble Vivek Chaudhary,J.

Sri Rakesh Srivastava, learned counsel for petitioner is on sanctioned leave till 12.05.2017.

List peremptorily in the next cause list.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

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