Krishna Chandra Bajpai And 2 ... vs State Of U.P.Thru ...
2017 Latest Caselaw 270 ALL

Citation : 2017 Latest Caselaw 270 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Krishna Chandra Bajpai And 2 ... vs State Of U.P.Thru ... on 8 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5315 of 2005
 

 
Petitioner :- Krishna Chandra Bajpai And 2 Others
 
Respondent :- State Of U.P.Thru Prin.Secy.Energy, Civil Sectt.Lko.& 6 Ors.
 
Counsel for Petitioner :- Pushpila Bisht
 
Counsel for Respondent :- C.S.C.,Amit K.Singh Bhadauria,M.P.Yadav,Sandeep Dixit,Vishal Singh
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 09.05.2017.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

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