Citation : 2017 Latest Caselaw 269 ALL
Judgement Date : 8 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- JAIL APPEAL No. - 1658 of 2011 Appellant :- Ram Autar Lodhi @ Munna Respondent :- State Of U.P. Counsel for Appellant :- From Jail,Kapil Tyagi(A.C.) Counsel for Respondent :- A.G.A. Hon'ble Manoj Kumar Gupta,J.
Put up tomorrow i.e., 9.5.2017 after lunch.
(Manoj Kumar Gupta, J.)
Order Date :- 8.5.2017
skv
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!