Manoj Kumar Bajpai And Others vs State Of U.P. Through ...
2017 Latest Caselaw 268 ALL

Citation : 2017 Latest Caselaw 268 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Manoj Kumar Bajpai And Others vs State Of U.P. Through ... on 8 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5400 of 2012
 

 
Petitioner :- Manoj Kumar Bajpai And Others
 
Respondent :- State Of U.P. Through Secy.Secondary Edu. U.P. & Others
 
Counsel for Petitioner :- Om Prakash Mani Tripathi,Akhilesh Kalra
 
Counsel for Respondent :- C.S.C.,Rajesh Shukla,Rama Shankar Singh,Sabhapati Shukla
 

 
Hon'ble Vivek Chaudhary,J.

List on 12.05.2017, as requested.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

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