Mahesh Chand vs State Of U.P. & 3 Others
2017 Latest Caselaw 262 ALL

Citation : 2017 Latest Caselaw 262 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Mahesh Chand vs State Of U.P. & 3 Others on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 47593 of 2016
 

 
Petitioner :- Mahesh Chand
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Sujit Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

List after two weeks alongwith the office report regarding service upon the fourth respondent.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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