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Kamal Singh vs State Of U.P. And 6 Others
2017 Latest Caselaw 261 ALL

Citation : 2017 Latest Caselaw 261 ALL
Judgement Date : 8 May, 2017

Allahabad High Court
Kamal Singh vs State Of U.P. And 6 Others on 8 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 48084 of 2016
 

 
Petitioner :- Kamal Singh
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Qamrul Hasan Siddiqui,Vimlesh Kumar Rai
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for petitioner points out that no counter affidavit has been filed so far.

List after two weeks by which date counter affidavit, if any, be filed.

Interim order shall continue till the next date of listing.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 8.5.2017

skv

 

 

 
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