Santosh Kumar Singh vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 257 ALL

Citation : 2017 Latest Caselaw 257 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Santosh Kumar Singh vs State Of U.P. And 2 Ors. on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 38275 of 2016
 

 
Petitioner :- Santosh Kumar Singh
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Awadhesh Kumar Malviya
 
Counsel for Respondent :- C.S.C.,Devendra Pratap Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Devendra Pratap Singh, counsel for the respondent.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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