Akhilesh Kumar Singh vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 256 ALL

Citation : 2017 Latest Caselaw 256 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Akhilesh Kumar Singh vs State Of U.P. And 3 Ors. on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 45385 of 2016
 

 
Petitioner :- Akhilesh Kumar Singh
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- P.K. Upadhyay
 
Counsel for Respondent :- C.S.C.,S. Shekhar
 

 
Hon'ble Manoj Kumar Gupta,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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