Nagar Palika Parishad And Anr. vs State Of U.P. And 5 Ors.
2017 Latest Caselaw 236 ALL

Citation : 2017 Latest Caselaw 236 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Nagar Palika Parishad And Anr. vs State Of U.P. And 5 Ors. on 5 May, 2017

Bench: Vikram Nath, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 18652 of 2017
 

 
Petitioner :- Nagar Palika Parishad And Anr.
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Awadhesh Kumar Malviya,P.N. Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

Put up this case on 08.05.2017.

Order Date :- 5.5.2017

atul

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