Indrajeet Yadav And 6 Others vs State Of U.P. And 4 Others
2017 Latest Caselaw 230 ALL

Citation : 2017 Latest Caselaw 230 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Indrajeet Yadav And 6 Others vs State Of U.P. And 4 Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10291 of 2017
 

 
Petitioner :- Indrajeet Yadav And 6 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- R.D. Yadav
 
Counsel for Respondent :- C.S.C.,Ayank Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Ayank Mishra counsel for the respondent has sent illness slip.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

Download the LatestLaws.com Mobile App