Rahul Yadav vs State Of U.P.
2017 Latest Caselaw 227 ALL

Citation : 2017 Latest Caselaw 227 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Rahul Yadav vs State Of U.P. on 5 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 367 of 2017
 

 
Appellant :- Rahul Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counter affidavit filed by the State is taken on record.

Learned counsel for the appellant prays for and is granted three weeks' time to file rejoinder affidavit.

List on 03.07.2017.

Order Date :- 5.5.2017

psd

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