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Islam vs State Of U.P.
2017 Latest Caselaw 226 ALL

Citation : 2017 Latest Caselaw 226 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Islam vs State Of U.P. on 5 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1 of 2017
 

 
Appellant :- Islam
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashish Raman Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Two weeks' time is granted to the learned counsel for the appellant to file reply to the objections raised by the State.

List the matter on 01.06.2017 during vacations.

Order Date :- 5.5.2017

psd

 

 

 
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